Smt. Ranjana Sonkar And 4 Others vs National Insurance Co. Ltd. And 3 ...
2018 Latest Caselaw 3281 ALL

Citation : 2018 Latest Caselaw 3281 ALL
Judgement Date : 23 October, 2018

Allahabad High Court

Smt. Ranjana Sonkar And 4 Others vs National Insurance Co. Ltd. And 3 ... on 23 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 561 of 2015
 

 
Appellant :- Smt. Ranjana Sonkar And 4 Others
 
Respondent :- National Insurance Co. Ltd. And 3 Others
 
Counsel for Appellant :- Dr. D.K. Tiwari
 
Counsel for Respondent :- Vinay Khare
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Sri Shashank Singh, learned counsel is filing his Vakalatnama on behalf of the appellants as the earlier counsel is now holding the post of Standing Counsel for the State.

List after one week showing the name of Sri Shashank Singh as counsel for the appellants.

Order Date :- 23.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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