Smt. Nirmala Devi And 4 Others vs Iffco Tokio General Insurance Co. ...
2018 Latest Caselaw 3280 ALL

Citation : 2018 Latest Caselaw 3280 ALL
Judgement Date : 23 October, 2018

Allahabad High Court

Smt. Nirmala Devi And 4 Others vs Iffco Tokio General Insurance Co. ... on 23 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 594 of 2017
 

 
Appellant :- Smt. Nirmala Devi And 4 Others
 
Respondent :- Iffco Tokio General Insurance Co. Ltd. And 2 Others
 
Counsel for Appellant :- Sukesh Kumar
 
Counsel for Respondent :- Pawan Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed today, is taken on record.

Learned counsel for the respondents may file response to the said affidavit for which he is allowed two weeks' time.

List after two weeks.

Order Date :- 23.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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