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Shyam Lal vs Smt. Sandhya Devi
2018 Latest Caselaw 3278 ALL

Citation : 2018 Latest Caselaw 3278 ALL
Judgement Date : 23 October, 2018

Allahabad High Court

Shyam Lal vs Smt. Sandhya Devi on 23 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 596 of 2018
 

 
Appellant :- Shyam Lal
 
Respondent :- Smt. Sandhya Devi
 
Counsel for Appellant :- Shyam Sunder Maurya
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Sri Darwari Lal, learned counsel has put in appearance on behalf of respondent.

Admit.

Call for the record from the court below.

Parties may file their paper book within one month after the receipt of the record.

List after receipt of the record showing the name of Sri Darwari Lal as counsel for the respondent.

Order Date :- 23.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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Shyam Lal vs Smt. Sandhya Devi
2018 Latest Caselaw 3278 ALL

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Shyam Lal vs Smt. Sandhya Devi
2018 Latest Caselaw 3278 ALL