Kumari Kirti Sharma vs State Of U.P. And 4 Others
2018 Latest Caselaw 3276 ALL

Citation : 2018 Latest Caselaw 3276 ALL
Judgement Date : 23 October, 2018

Allahabad High Court

Kumari Kirti Sharma vs State Of U.P. And 4 Others on 23 October, 2018

Bench: Yashwant Varma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - A No. - 22479 of 2018
 

 
Petitioner :- Kumari Kirti Sharma
 
Respondent :- State Of U.P. And 4 Others
 
Counsel for Petitioner :- Virendra Singh,Indra Kumar Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.

Learned Standing Counsel who appears for respondent Nos. 1 and 2 shall file a counter affidavit in this writ petition within a period of four weeks from today.

Notice shall issue to respondent Nos. 3 to 5 returnable within the said period.

All noticed respondents may file their replies within the same period.

Post this matter before the appropriate Court on the expiry of six weeks.

Order Date :- 23.10.2018

faraz

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