Jameel vs State Of U.P.
2018 Latest Caselaw 3271 ALL

Citation : 2018 Latest Caselaw 3271 ALL
Judgement Date : 22 October, 2018

Allahabad High Court

Jameel vs State Of U.P. on 22 October, 2018

Bench: Rajiv Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 27667 of 2018
 

 
Applicant :- Jameel
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sarvajeet Singh
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajiv Gupta,J.

Learned counsel for the applicant prays for and is granted two week's time to file rejoinder affidavit.

List thereafter.

Order Date :- 22.10.2018

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