Suman Lata vs State Of U.P. And 03 Others
2018 Latest Caselaw 3270 ALL

Citation : 2018 Latest Caselaw 3270 ALL
Judgement Date : 22 October, 2018

Allahabad High Court

Suman Lata vs State Of U.P. And 03 Others on 22 October, 2018

Bench: Saumitra Dayal Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - A No. - 9831 of 2018
 

 
Petitioner :- Suman Lata
 
Respondent :- State Of U.P. And 03 Others
 
Counsel for Petitioner :- Prabhakar Awasthi,Rajesh Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A.S.G.I.,Aditya Bhushan Singhal,Gaya Prasad Singh,Shakti Dhar Dube
 

 
Hon'ble Saumitra Dayal Singh,J.

Criminal Misc. Listing Application No.7 of 2018

1. List with previous papers on 13.11.2018.

Order Date :- 22.10.2018

Gaurav Pal

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