Gulfam vs State
2018 Latest Caselaw 3265 ALL

Citation : 2018 Latest Caselaw 3265 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Gulfam vs State on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL REVISION No. - 1060 of 1991
 

 
Revisionist :- Gulfam
 
Opposite Party :- State
 
Counsel for Revisionist :- V.K. Saxena,Sharib Salman Ahmad,Udai Karan Saxena
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the revisionist the case is passed over for the day.

Order Date :- 12.10.2018

Masarrat

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