Anjani Singh @ Pawan Singh vs State Of U.P.
2018 Latest Caselaw 3264 ALL

Citation : 2018 Latest Caselaw 3264 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Anjani Singh @ Pawan Singh vs State Of U.P. on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 40661 of 2015
 

 
Applicant :- Anjani Singh @ Pawan Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Manoj Kumar Tiwari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Supplementary affidavit filed on behalf of the applicant, be taken on record.

This is the 3rd bail application of the applicant. The particulars of first bail application bearing no. 14736 of 2012 decided on 28.6.2012 has not been shown in the cause list and the record of first bail application as well as 2nd bail application bearing no. 30537 of 2012 has not been sent by the office.

List in the next cause list along with the record of aforesaid Ist and 2nd bail application showing the particulars of the aforesaid first bail application.

Order Date :- 12.10.2018

Masarrat

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