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Santosh vs State Of U.P.
2018 Latest Caselaw 3263 ALL

Citation : 2018 Latest Caselaw 3263 ALL
Judgement Date : 12 October, 2018

Allahabad High Court
Santosh vs State Of U.P. on 12 October, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 
Criminal Misc. Correction Application No. 1 of 2018
 
In
 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31282 of 2015
 

 
Applicant :- Santosh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Krishna Nannd Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Bachchoo Lal,J.

The correction application is allowed.

The judgment/order dated 10.9.2015 will stand corrected as follows:

In the 2nd line of Ist paragraph of the order dated 10.9.2015 "Case Crime No. 30 of 2015" will be read as "Case Crime No. 307 of 2015".

Office is directed to supply a corrected certified copy of this order to the learned counsel for the applicant.

Order Date :- 12.10.2018

Masarrat

 

 

 
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