Ram Khiladi And Another vs State Of U.P.
2018 Latest Caselaw 3260 ALL

Citation : 2018 Latest Caselaw 3260 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Ram Khiladi And Another vs State Of U.P. on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 26767 of 2017
 

 
Applicant :- Ram Khiladi And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Pankaj Satsangi
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Call for progress report of the trial from the Sessions Judge concerned within a period of 20 days.

List thereafter.

Order Date :- 12.10.2018

Masarrat

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