Mohit @ Pushpendra vs State Of U.P.
2018 Latest Caselaw 3259 ALL

Citation : 2018 Latest Caselaw 3259 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Mohit @ Pushpendra vs State Of U.P. on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11734 of 2017
 

 
Applicant :- Mohit @ Pushpendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Amit Kumar Srivastava
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of Sri Ravindra Kumar Pandey holding brief of Sri Amit Kumar Srivastava, learned counsel for the applicant, the case is passed over for the day.

List in the next cause list.

Order Date :- 12.10.2018

Masarrat

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