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Mahesh And 2 Others vs State Of Up And Another
2018 Latest Caselaw 3257 ALL

Citation : 2018 Latest Caselaw 3257 ALL
Judgement Date : 12 October, 2018

Allahabad High Court
Mahesh And 2 Others vs State Of Up And Another on 12 October, 2018
Bench: Pritinker Diwaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- APPLICATION U/S 482 No. - 35797 of 2018
 

 
Applicant :- Mahesh And 2 Others
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Ram Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Pritinker Diwaker,J.

Heard Sri Ram Kumar, learned counsel for the applicants and Mr. Amit Sinha, learned A.G.A. for the respondent no.1.

Issue notice to the respondent no.2.

Steps be taken by 24th October, 2018.

List this case on 19th November, 2018 before the appropriate Court.

Till then, no coercive steps shall be taken against the applicants.

Order Date :- 12.10.2018

Ajeet

 

 

 
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