Satish Singh vs State Of U.P.
2018 Latest Caselaw 3256 ALL

Citation : 2018 Latest Caselaw 3256 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Satish Singh vs State Of U.P. on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 2950 of 2018
 

 
Applicant :- Satish Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sudhanshu Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

The record of first bail application bearing no. 2027 of 2016 decided on 12.9.2016 has not been sent by the office.

List in the next cause list along with the record of aforesaid first bail application.

Order Date :- 12.10.2018

Masarrat

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