Damodar Rai @ Badak Rai vs State Of U.P.
2018 Latest Caselaw 3253 ALL

Citation : 2018 Latest Caselaw 3253 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Damodar Rai @ Badak Rai vs State Of U.P. on 12 October, 2018

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 5279 of 2018
 

 
Applicant :- Damodar Rai @ Badak Rai
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kavindra Singh
 
Counsel for Opposite Party :- G.A.,Shailendra Kumar Rai
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicant, list in the next cause list.

Order Date :- 12.10.2018

Masarrat

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