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R.N.Yadav vs State
2018 Latest Caselaw 3252 ALL

Citation : 2018 Latest Caselaw 3252 ALL
Judgement Date : 12 October, 2018

Allahabad High Court
R.N.Yadav vs State on 12 October, 2018
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 28
 

 
Case :- CRIMINAL REVISION No. - 1076 of 1989
 

 
Revisionist :- R.N.Yadav
 
Opposite Party :- State
 
Counsel for Revisionist :- C.P.Mishra,Rajesh Kushwaha
 
Counsel for Opposite Party :- A.G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the revisionist, the case is passed over for the day.

Order Date :- 12.10.2018

Masarrat

 

 

 
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