Ajay Kumar vs State Of U.P. Thru. Secy. ...
2018 Latest Caselaw 3248 ALL

Citation : 2018 Latest Caselaw 3248 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Ajay Kumar vs State Of U.P. Thru. Secy. ... on 12 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 30143 of 2018
 
Petitioner :- Ajay Kumar
 
Respondent :- State Of U.P. Thru. Secy. Horticulture & Food Proc. & Ors.
 
Counsel for Petitioner :- Rajit Ram
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Rajit Ram Yadav, learned counsel for the petitioner and the learned Additional Chief Standing Counsel for the State-respondents.

Learned counsel for the petitioner prays for and is granted a week's time to file the supplementary affidavit.

List this petition in the week commencing 29.10.2018 as fresh.

In the meantime, the learned Additional Chief Standing Counsel for the State-respondents may also seek instructions in the matter.

Order Date :- 12.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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