Ram Narayan vs State Of U.P. Thru.Prin.Secy. ...
2018 Latest Caselaw 3246 ALL

Citation : 2018 Latest Caselaw 3246 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Ram Narayan vs State Of U.P. Thru.Prin.Secy. ... on 12 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 30151 of 2018
 
Petitioner :- Ram Narayan
 
Respondent :- State Of U.P. Thru.Prin.Secy. Home & Ors.
 
Counsel for Petitioner :- Ganga Prasad Mishra,Abhinav Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard learned counsel for the petitioner and Sri Rajeev Singh Chauhan, learned Additional Chief Standing Counsel for the State-respondents.

Learned Additional Chief Standing Counsel prays for sometime to seek instructions in the matter.

List this petition in the week commencing 29.10.2018 as fresh to enable the learned Additional Chief Standing Counsel to seek complete instructions in the matter.

Order Date :- 12.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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