Bharat Giri And 6 Others vs State Of U.P. Thru Secy. And 4 ...
2018 Latest Caselaw 3243 ALL

Citation : 2018 Latest Caselaw 3243 ALL
Judgement Date : 12 October, 2018

Allahabad High Court

Bharat Giri And 6 Others vs State Of U.P. Thru Secy. And 4 ... on 12 October, 2018

Bench: Manoj Misra, Ved Prakash Vaish




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 33
 

 
Case :- WRIT - A No. - 38578 of 2014
 

 
Petitioner :- Bharat Giri And 6 Others
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- R.P. Mishra,A.K. Giri,Ajai Giri
 
Counsel for Respondent :- C.S.C.,A.K. Mehrotra,Ayank Mishra,J.P. Pandey
 

 
Hon'ble Manoj Misra,J.

Hon'ble Ved Prakash Vaish,J.

Dismissed.

For order, see order of date passed in Writ A No. 29022 of 2012 on separate sheets.

Order Date :- 12.10.2018

Sunil Kr Tiwari

(Ved Prakash Vaish,J.) (Manoj Misra,J.)

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