Harbansh vs State Of U.P. & Others
2018 Latest Caselaw 3224 ALL

Citation : 2018 Latest Caselaw 3224 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Harbansh vs State Of U.P. & Others on 11 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 226 of 2002
 

 
Appellant :- Harbansh
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- S.A. Zilani,P.N.Tripathi,Pankaj Dubey
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

On the request made by the learned Standing Counsel list on 13.11.2018. In the meantime, he may seek instructions.

Order Date :- 11.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhnava Upadhya,J.)

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