Gulabpati vs Smt. Pushpa Rani Pandey And 2 Ors.
2018 Latest Caselaw 3223 ALL

Citation : 2018 Latest Caselaw 3223 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Gulabpati vs Smt. Pushpa Rani Pandey And 2 Ors. on 11 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 626 of 2015
 

 
Appellant :- Gulabpati
 
Respondent :- Smt. Pushpa Rani Pandey And 2 Ors.
 
Counsel for Appellant :- Ganesh Datt Mishra
 
Counsel for Respondent :- Manoj Kumar Singh
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Sri Manoj Kumar Singh, learned counsel for the respondents prays for and is allowed as a last opportunity four weeks and no more time for filing paper book and other documents as may be required.

List on 14.11.2018.

Order Date :- 11.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhnava Upadhya,J.)

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