Jitendra Singh @ Rasgulli vs State Of U.P. And Another
2018 Latest Caselaw 3220 ALL

Citation : 2018 Latest Caselaw 3220 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Jitendra Singh @ Rasgulli vs State Of U.P. And Another on 11 October, 2018

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 33731 of 2018
 

 
Applicant :- Jitendra Singh @ Rasgulli
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Counsel for the applicant seeks time to file rejoinder affidavit.

As prayed list after three weeks. Till then rejoinder affidavit may be filed.

It is clarified that the interim order granted earlier is not being extended.

Order Date :- 11.10.2018

M. Kumar

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