Avdhesh @ Awdhesh Kumar Katheriya ... vs State Of U.P. And Another
2018 Latest Caselaw 3217 ALL

Citation : 2018 Latest Caselaw 3217 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Avdhesh @ Awdhesh Kumar Katheriya ... vs State Of U.P. And Another on 11 October, 2018

Bench: Saral Srivastava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- APPLICATION U/S 482 No. - 36934 of 2018
 

 
Applicant :- Avdhesh @ Awdhesh Kumar Katheriya And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sunil Vashisth,Vinay Kumar Mishra
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Saral Srivastava,J.

On the request of the learned counsel for the applicant, put up on 23.10.2018.

Order Date :- 11.10.2018

sweta

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