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Smt. Snehlata vs Gaurav Sharma
2018 Latest Caselaw 3214 ALL

Citation : 2018 Latest Caselaw 3214 ALL
Judgement Date : 11 October, 2018

Allahabad High Court
Smt. Snehlata vs Gaurav Sharma on 11 October, 2018
Bench: Abhinava Upadhya, Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 361 of 2018
 

 
Appellant :- Smt. Snehlata
 
Respondent :- Gaurav Sharma
 
Counsel for Appellant :- Divakar Rai Sharma
 
Counsel for Respondent :- Ajay Kumar Shukla
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Rejoinder affidavit filed today, is taken on record.

List after two weeks.

Order Date :- 11.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhnava Upadhya,J.)

 

 

 
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