Durgesh Anand vs State Of U.P. Thru ...
2018 Latest Caselaw 3213 ALL

Citation : 2018 Latest Caselaw 3213 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Durgesh Anand vs State Of U.P. Thru ... on 11 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 28966 of 2018
 
Petitioner :- Durgesh Anand
 
Respondent :- State Of U.P. Thru Prin.Secy.Karmik Deptt. Lko. & Ors.
 
Counsel for Petitioner :- Yogendra Kumar Mishra
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Rajesh Singh Chauhan,J.

As prayed, list in the week commencing 29.10.2018.

Order Date :- 11.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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