Citation : 2018 Latest Caselaw 3211 ALL
Judgement Date : 11 October, 2018
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 29 Case :- SERVICE SINGLE No. - 29790 of 2018 Petitioner :- U.P. Jal Nigam Lucknow Thru M.D. Respondent :- U.P. State Commission For Backward Classes Thru Secy.& Anr. Counsel for Petitioner :- Andleep Tewari Hon'ble Rajesh Singh Chauhan,J.
Heard Sri Andleep Tewari, learned counsel for the petitioner.
Issue notices to opposite party Nos.1 and 2 returnable at an early date, for which, necessary steps be taken within a week.
List this petition on the date so indicated in the notice issued to the opposite parties.
Learned counsel for the petitioner has sought the benefit of order dated 06.05.2011 passed by this Court in Writ Petition No.4287 (M/B) of 2011 which was passed after hearing the learned counsel for the opposite parties.
Order Date :- 11.10.2018
Suresh/
[Rajesh Singh Chauhan,J.]
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