Savitri Kumari vs State Of U.P. Thru Addl.Chief ...
2018 Latest Caselaw 3209 ALL

Citation : 2018 Latest Caselaw 3209 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

Savitri Kumari vs State Of U.P. Thru Addl.Chief ... on 11 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 29832 of 2018
 
Petitioner :- Savitri Kumari
 
Respondent :- State Of U.P. Thru Addl.Chief Secy.Medical & Health & Ors.
 
Counsel for Petitioner :- Chandresh Mani Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Heard Sri Chandresh Mani Shukla, learned counsel for the petitioner.

Notices on behalf of opposite party Nos.1 to 4 have been accepted by the office of the learned Chief Standing Counsel.

Learned Standing Counsel prays for and is granted one week's time to seek complete instructions in the matter.

List this petition in the week commending 29.10.2018 as fresh.

Order Date :- 11.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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