C. Umesh Chandra Dwivedi And 3 Ors. vs State Of U.P. Thru Prin.Secy.Home ...
2018 Latest Caselaw 3206 ALL

Citation : 2018 Latest Caselaw 3206 ALL
Judgement Date : 11 October, 2018

Allahabad High Court

C. Umesh Chandra Dwivedi And 3 Ors. vs State Of U.P. Thru Prin.Secy.Home ... on 11 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 29912 of 2018
 
Petitioner :- C. Umesh Chandra Dwivedi And 3 Ors.
 
Respondent :- State Of U.P. Thru Prin.Secy.Home Civil Sectt.Lko. & Ors.
 
Counsel for Petitioner :- Sanjay Kumar Tiwari
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the petitioners to press this writ petition.

List in the week commencing 29.10.2018 as fresh.

Order Date :- 11.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App