Rashmi Kumar Srivastava And ... vs State Of U.P. And Others
2018 Latest Caselaw 3194 ALL

Citation : 2018 Latest Caselaw 3194 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Rashmi Kumar Srivastava And ... vs State Of U.P. And Others on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 63952 of 2010
 

 
Petitioner :- Rashmi Kumar Srivastava And Another
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Rahul Mishra,Jeevan Jee Srivastava,Rajeev Upadhyay,Suresh Singh
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri Jeevan Jee Srivastava, learned counsel for the petitioner has sought adjournment on the ground of illness.

List on 3rd December, 2018.

Order Date :- 10.10.2018

Mukesh

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