Rakesh Kumar Jaiswal vs State Of U.P. And Others
2018 Latest Caselaw 3193 ALL

Citation : 2018 Latest Caselaw 3193 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Rakesh Kumar Jaiswal vs State Of U.P. And Others on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- WRIT - A No. - 53912 of 2010
 

 
Petitioner :- Rakesh Kumar Jaiswal
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- Bhupesh Kumar Singh,Vijay Gautam
 
Counsel for Respondent :- C. S. C.
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Learned counsel for the petitioner prays for and is granted one week's time to file rejoinder affidavit.

List on 22nd October, 2018 before the Court taking up such matters.

Order Date :- 10.10.2018

Mukesh

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