Sankatha Prasad vs Devi Prasad
2018 Latest Caselaw 3192 ALL

Citation : 2018 Latest Caselaw 3192 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Sankatha Prasad vs Devi Prasad on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 1366 of 1990
 

 
Appellant :- Sankatha Prasad
 
Respondent :- Devi Prasad
 
Counsel for Appellant :- Dhananjai Prasad,Sankatha Rai
 
Counsel for Respondent :- H.N. Sharma,R.C. Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 30th October, 2018.

Order Date :- 10.10.2018

Mukesh

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