Ram Lolarakh & Others vs Nandlal
2018 Latest Caselaw 3191 ALL

Citation : 2018 Latest Caselaw 3191 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Ram Lolarakh & Others vs Nandlal on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 1252 of 2009
 

 
Appellant :- Ram Lolarakh & Others
 
Respondent :- Nandlal
 
Counsel for Appellant :- B. Dayal,Kishun Sahai,Vishnu Sahai
 
Counsel for Respondent :- Rajesh Kumar Pal,Ramendra Ashthana
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Sri B. Dayal, learned counsel for the appellant has sent illness slip. Sri Ramendra Ashthana, learned counsel for the respondent is present.

As a last chance to the counsel, list on 12th November, 2018.

Order Date :- 10.10.2018

Mukesh

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