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Shri Nath @ Lalloo @ Badri Prasad vs Commissioner Of Workmen ...
2018 Latest Caselaw 3189 ALL

Citation : 2018 Latest Caselaw 3189 ALL
Judgement Date : 10 October, 2018

Allahabad High Court
Shri Nath @ Lalloo @ Badri Prasad vs Commissioner Of Workmen ... on 10 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 1760 of 2008
 

 
Appellant :- Shri Nath @ Lalloo @ Badri Prasad
 
Respondent :- Commissioner Of Workmen Compensation And A.L.C. & Others
 
Counsel for Appellant :- Abhishek Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present for respondent.

List on 24th October, 2018.

Order Date :- 10.10.2018

Mukesh

 

 

 
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