Smt. Rajwani vs Bindra Prasad Shukla And Another
2018 Latest Caselaw 3188 ALL

Citation : 2018 Latest Caselaw 3188 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Smt. Rajwani vs Bindra Prasad Shukla And Another on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3636 of 2009
 

 
Appellant :- Smt. Rajwani
 
Respondent :- Bindra Prasad Shukla And Another
 
Counsel for Appellant :- Sharve Singh
 
Counsel for Respondent :- R.S.Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This matter has been listed before the undersigned by order of Hon'ble The Chief Justice.

Called in revised. None present for respondent.

List on 23rd October, 2018.

Order Date :- 10.10.2018

Mukesh

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