Akhilendra Singh vs The United India Insurance Co. ...
2018 Latest Caselaw 3187 ALL

Citation : 2018 Latest Caselaw 3187 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Akhilendra Singh vs The United India Insurance Co. ... on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3838 of 2010
 

 
Appellant :- Akhilendra Singh
 
Respondent :- The United India Insurance Co. Ltd. And Another
 
Counsel for Appellant :- Sharve Singh
 
Counsel for Respondent :- Girish Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None appeared for respondent.

List on 23rd October, 2018.

Order Date :- 10.10.2018

Mukesh

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