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Ramchandra Ji Maharaj And 17 Ors. vs Deceased Satyadeo And 18 Ors.
2018 Latest Caselaw 3186 ALL

Citation : 2018 Latest Caselaw 3186 ALL
Judgement Date : 10 October, 2018

Allahabad High Court
Ramchandra Ji Maharaj And 17 Ors. vs Deceased Satyadeo And 18 Ors. on 10 October, 2018
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 498 of 2016
 

 
Appellant :- Ramchandra Ji Maharaj And 17 Ors.
 
Respondent :- Deceased Satyadeo And 18 Ors.
 
Counsel for Appellant :- Shailesh Kumar Tripathi,Syed Wajid Ali
 
Counsel for Respondent :- Shishir Kumar Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

( Ref: Civil Misc. Review Application)

Called in revised. None present for review petitioner to press this application. Hence, I have no other option but to dismiss the review application for want of prosecution.

Review application is dismissed for want of prosecution.

Order Date :- 10.10.2018

Mukesh

 

 

 
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