Town Area Kunderki vs Chandra Avtar Sharma And 8 Ors.
2018 Latest Caselaw 3185 ALL

Citation : 2018 Latest Caselaw 3185 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Town Area Kunderki vs Chandra Avtar Sharma And 8 Ors. on 10 October, 2018

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 24
 

 
Case :- SECOND APPEAL No. - 18 of 2017
 

 
Appellant :- Town Area Kunderki
 
Respondent :- Chandra Avtar Sharma And 8 Ors.
 
Counsel for Appellant :- J.P. Singh
 
Counsel for Respondent :- Iqbal Ahmad
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Called in revised. None present on behalf of respondent.

List this matter on 26th November, 2018 for final hearing.

Order Date :- 10.10.2018

Mukesh

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