Gurvinder Singh vs State Of Up And Another
2018 Latest Caselaw 3182 ALL

Citation : 2018 Latest Caselaw 3182 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Gurvinder Singh vs State Of Up And Another on 10 October, 2018

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 36800 of 2018
 

 
Applicant :- Gurvinder Singh
 
Opposite Party :- State Of Up And Another
 
Counsel for Applicant :- Santosh Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Karuna Nand Bajpayee,J.

Learned counsel for the applicant seeks adjournment.

As has been specifically requested by the learned counsel for the applicant, list after two weeks.

Order Date :- 10.10.2018

CPP/-

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