Yojaka India Pvt. Ltd. vs Inland Waterways Authority Of ...
2018 Latest Caselaw 3181 ALL

Citation : 2018 Latest Caselaw 3181 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Yojaka India Pvt. Ltd. vs Inland Waterways Authority Of ... on 10 October, 2018

Bench: Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 102 of 2018
 

 
Applicant :- Yojaka India Pvt. Ltd.
 
Opposite Party :- Inland Waterways Authority Of India
 
Counsel for Applicant :- Tarun Agrawal
 

 
Hon'ble Ashok Kumar,J.

Order on Correction Application.

Application is allowed.

In order dated 12.09.2018 the date being "14.10.2018" is replaced as "24.10.2018". Necessary correction are made in the original order dated 12.09.2018.

Order Date :- 10.10.2018

sweta

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