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Cholamandalam M.S. General Ins. ... vs Tuntun And Another
2018 Latest Caselaw 3180 ALL

Citation : 2018 Latest Caselaw 3180 ALL
Judgement Date : 10 October, 2018

Allahabad High Court
Cholamandalam M.S. General Ins. ... vs Tuntun And Another on 10 October, 2018
Bench: Ashok Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL FROM ORDER No. - 3431 of 2018
 

 
Appellant :- Cholamandalam M.S. General Ins. Co. Ltd.
 
Respondent :- Tuntun And Another
 
Counsel for Appellant :- Rahul Sahai
 
Counsel for Respondent :- V.C.Dixit
 

 
Hon'ble Ashok Kumar,J.

Order on Correction Application.

Correction Application is allowed.

Last paragraph of the order dated 12.09.2018 is inadvertently incorporated in the said order whereas there was no requirement to incorporate the same.

The last paragraph of the order dated 12.09.2018 is deleted.

Order Date :- 10.10.2018

sweta

 

 

 
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