Santosh Kumari & Ors. vs State Of ...
2018 Latest Caselaw 3178 ALL

Citation : 2018 Latest Caselaw 3178 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Santosh Kumari & Ors. vs State Of ... on 10 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 28511 of 2018
 
Petitioner :- Santosh Kumari & Ors.
 
Respondent :- State Of U.P.Thru.Prin.Secy.Medical & Health Civil Sectt.&Or
 
Counsel for Petitioner :- Amrendra Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Ashok Shukla
 

 
Hon'ble Rajesh Singh Chauhan,J.

As prayed, list/ put up tomorrow i.e. 11.10.2018 as fresh along with other connected matters.

Order Date :- 10.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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