Bachan Singh Yadav vs State Of U.P. And 8 Others
2018 Latest Caselaw 3174 ALL

Citation : 2018 Latest Caselaw 3174 ALL
Judgement Date : 10 October, 2018

Allahabad High Court

Bachan Singh Yadav vs State Of U.P. And 8 Others on 10 October, 2018

Bench: Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - C No. - 33070 of 2018
 

 
Petitioner :- Bachan Singh Yadav
 
Respondent :- State Of U.P. And 8 Others
 
Counsel for Petitioner :- K.C. Mishra
 
Counsel for Respondent :- C.S.C.,Diwakar Singh
 

 
Hon'ble Ashok Kumar,J.

Order on Correction Application.

Correction Application is allowed.

Necessary correction is carried out in the order dated 01.10.2018 and the word 'removal of' is mentioned in paragraph 2 after the word 'ensure' and before 'alleged encroachment'.

Order Date :- 10.10.2018

sweta

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