Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter
2018 Latest Caselaw 3158 ALL

Citation : 2018 Latest Caselaw 3158 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Smt.Vijai Laxmi Verma vs State Radio Officer Head Quarter on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 6401 of 2001
 
Petitioner :- Smt.Vijai Laxmi Verma
 
Respondent :- State Radio Officer Head Quarter
 
Counsel for Petitioner :- H.S.Jain
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the petitioner, list this case in the next cause list.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

Download the LatestLaws.com Mobile App