Union Of India vs Rampher Tiwari And Others
2018 Latest Caselaw 3156 ALL

Citation : 2018 Latest Caselaw 3156 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Union Of India vs Rampher Tiwari And Others on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 148 of 2006
 
Revisionist :- Union Of India
 
Opposite Party :- Rampher Tiwari And Others
 
Counsel for Revisionist :- I.B.Singh
 
Counsel for Opposite Party :- Anil Kumar Pandey,Anil Kumar Pandey,Farooq Ayyub,Raseed Ahmad
 

 
Hon'ble Rajesh Singh Chauhan,J.

Sri Anil Kumar Pandey, learned counsel for the opposite parties is reported to be ill, the case is adjourned for today.

List in the next cause list.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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