Suresh vs Nitin Kannaujia
2018 Latest Caselaw 3155 ALL

Citation : 2018 Latest Caselaw 3155 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Suresh vs Nitin Kannaujia on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 81 of 2006
 
Revisionist :- Suresh
 
Opposite Party :- Nitin Kannaujia
 
Counsel for Revisionist :- Shesh Verma,Nandan Verma
 
Counsel for Opposite Party :- G.A.,Farooqu Ayub,R.Ahmad
 

 
Hon'ble Rajesh Singh Chauhan,J.

List revised.

None appears on behalf of the revisionist to press this revision, while learned Additional Government Advocate is present.

List in the next cause list.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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