Conservator Seed And Research ... vs Sri Kishori Lal
2018 Latest Caselaw 3153 ALL

Citation : 2018 Latest Caselaw 3153 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Conservator Seed And Research ... vs Sri Kishori Lal on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- SERVICE SINGLE No. - 4673 of 2001
 
Petitioner :- Conservator Seed And Research Kanpur And 2 Ors.
 
Respondent :- Sri Kishori Lal
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajesh Singh Chauhan,J.

Learned Standing Counsel for the petitioners has submitted that some necessary facts have been left to be brought on record, therefore, he may be permitted to file an amendment application bringing on record the said facts.

List this petition in the month of November, 2018 to enable the learned Standing Counsel to do the needful.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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