Asif Javed Khan vs M/S Sai Traders Thru' S.K. Gupta & 2 ...
2018 Latest Caselaw 3151 ALL

Citation : 2018 Latest Caselaw 3151 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Asif Javed Khan vs M/S Sai Traders Thru' S.K. Gupta & 2 ... on 9 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2507 of 2017
 

 
Appellant :- Asif Javed Khan
 
Respondent :- M/S Sai Traders Thru' S.K. Gupta & 2 Others
 
Counsel for Appellant :- Kunwar Janmejay Pratam Si
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

List again showing the name of Sri Siddharth Srivastava as one of the counsel for the appellant.

Order Date :- 9.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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