Hari Prasad Gupta vs Ashok Kumar
2018 Latest Caselaw 3150 ALL

Citation : 2018 Latest Caselaw 3150 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Hari Prasad Gupta vs Ashok Kumar on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 473 of 2005
 
Revisionist :- Hari Prasad Gupta
 
Opposite Party :- Ashok Kumar
 
Counsel for Revisionist :- S.K.Tiwari
 
Counsel for Opposite Party :- Aditya Tewari,Aditya Tiwari
 

 
Hon'ble Rajesh Singh Chauhan,J.

On the request of learned counsel for the revisionist, list this case in the next cause list.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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