Lalit Kumar @ Lalloo Prasad vs State Of U.P.
2018 Latest Caselaw 3149 ALL

Citation : 2018 Latest Caselaw 3149 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Lalit Kumar @ Lalloo Prasad vs State Of U.P. on 9 October, 2018

Bench: Rajesh Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 29
 
Case :- CRIMINAL REVISION No. - 423 of 2005
 
Revisionist :- Lalit Kumar @ Lalloo Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Mustafa Khan
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rajesh Singh Chauhan,J.

It has been informed that Sri Mustafa Khan, learned counsel for the revisionist is reported to be unwell, the case is adjourned for today.

List in the next cause list.

Order Date :- 9.10.2018

Suresh/

[Rajesh Singh Chauhan,J.]

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