Smt. Gayatri Devi And 4 Others vs The Oriental Insurance Company ...
2018 Latest Caselaw 3148 ALL

Citation : 2018 Latest Caselaw 3148 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

Smt. Gayatri Devi And 4 Others vs The Oriental Insurance Company ... on 9 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 853 of 2018
 

 
Appellant :- Smt. Gayatri Devi And 4 Others
 
Respondent :- The Oriental Insurance Company Limited And 2 Others
 
Counsel for Appellant :- Gunjan Sharma,Namit Kumar Sharma
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

With reference to the office report dated 28.9.2018 the notice is deemed to be sufficient.

List after three weeks.

Order Date :- 9.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

Download the LatestLaws.com Mobile App