M/S Shine Wire (Pvt.) Ltd. vs U.P. Financial Corporation And 6 ...
2018 Latest Caselaw 3145 ALL

Citation : 2018 Latest Caselaw 3145 ALL
Judgement Date : 9 October, 2018

Allahabad High Court

M/S Shine Wire (Pvt.) Ltd. vs U.P. Financial Corporation And 6 ... on 9 October, 2018

Bench: Abhinava Upadhya, Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- FIRST APPEAL No. - 467 of 2018
 

 
Appellant :- M/S Shine Wire (Pvt.) Ltd.
 
Respondent :- U.P. Financial Corporation And 6 Other
 
Counsel for Appellant :- Bidhan Chandra Rai
 
Counsel for Respondent :- Vivek Kumar Maheshwari
 

 
Hon'ble Abhinava Upadhya,J.

Hon'ble Bachchoo Lal,J.

Learned counsel for the appellant submits that U.P.F.C.-respondent no. 1 is represented by Sri A.A. Khan, learned counsel. He submits that he will serve the copy to Mr. A.A. Khan. In the meantime, learned counsel for the appellant submits that he may be allowed to correct the description of respondent no. 2.

As prayed, list after three weeks.

Order Date :- 9.10.2018

Masarrat

(Bachchoo Lal,J.) (Abhinava Upadhya,J.)

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